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1. Heard Mr. H.S. Paonam, learned senior counsel assisted by Mr. N. Bipin, learned counsel for the petitioner, Mr. B.P. Sahu, learned senior counsel assisted by Ms. S. Jotibala, learned counsel for the RIMS respondent a…
Dhrub Narayan Upadhyay, J.@mdashHeard learned counsel for the parties. This criminal revision has been filed against the order dated 30th March, 2013, passed by learned Principal Sessions Judge, Lohardagga in connection…
A. Raghuvir, C.J.@mdashOm Prakash Bhatta the writ Petitioner was recruited in the Defence Department of the Govt. of India, He was imparted training at the Indian Military Academy, Dehradun and on September 27, 1963 app…