Latest Judgements

Search & filter over 1,159,701 results

Filters

Reset filters

Found 0 result

Showing 1331- 1340 of 0 result for ""

Updated just now

Chain Singh Dhakad Vs Hargovind and Others

Madhya Pradesh High Court Misc Criminal case No. 2481 of 1989

Gulab C. Gupta, J.@mdashThis is complainant''s application under 439(2) 439(2) Cr. P.C. for cancellation of anticipatory bail granted to the non-applicants by Shri K. A. Sisodiya, Second Additional Sessions Judge, Raise…

Citation Acts
PDF Read

Yogesh Sethi and Another Vs Ms. Krishna Mohini and Others

High Court of Himachal Pradesh Election Petition No. 8 of 1998

R.L. Khurana, J.@mdashThe election to the 9th Himachal Pradesh Legislative Assembly were held on 28-2-1998. Respondents 1 to 7 contested such elections from 14 Solan Assembly Constituency. Respondent No. 1, who was a Co…

Citation Acts
PDF Read