Gauhati High Court Nov 11, 2009 Criminal Appeal No. 93 of 2006

Madhya Pradesh High Court Feb 6, 1991 Criminal Revision No. 659 of 1984

Gauhati High Court (Imphal Bench) Aug 30, 2006 WP (C) No. 1417 of 1999

Supreme Court of India May 7, 1971 Criminal Appeal No. 169 of 1969

Supreme Court of India Mar 12, 1973 Criminal Appeal No. 67 of 1972

Supreme Court of India Oct 7, 1971 Civil Appeal No''s. 1175 to 1178 of 1970

Supreme Court of India Dec 7, 1971 Writ petition No. 376 of 1971

Supreme Court of India Sep 9, 1971 Civil Appeal No. 1675 of 1970

Supreme Court of India Dec 14, 1973 Criminal Appeal No. 170 of 1970

High Court of Himachal Pradesh Oct 14, 1998 Election Petition No. 8 of 1998