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R. Ashoka Vs State Of Karnataka & Ors

Supreme Court Dec 16, 2025 Criminal Appeal No. 5521 Of 2025 (@ Special Leave Petition (Criminal) No. 9070 Of 2018)

Allowed

Acts

Shiv Prashad @ Kartaru Vs State (Gnct) Of Delhi

Delhi HC Dec 15, 2025 Criminal Appeal No. 653 Of 2023

Allowed

Acts

Indian Institute Of Technology, Delhi Vs Jitender Kumar

Delhi HC Dec 15, 2025 Writ Petition (C) No. 10078 Of 2019, Civil Miscellaneous Application Nos. 65656, 66239, 66240 Of 2025

Allowed

Acts

Motor & General Finance Limited Vs Director General & Anr

Delhi HC Dec 15, 2025 Review Petition No. 615 Of 2025 In FAO No. 62 Of 2018, Civil Miscellaneous Application No. 77636 Of 2025

Dismissed

Acts

Akshya Kumar Alias Ankush And Others Vs State Of HP

Himachal Pradesh HC Dec 15, 2025 Criminal Revision No. 88, 89 Of 2014

Dismissed

Acts

All Karnataka State Students Association (R) (Under Section 13 Of The Karnataka Co-Operative Society Act 1960) Vs State Of Karnataka & Ors

Karnataka HC Dec 15, 2025 Writ Petition No. 109538 Of 2025 (GM-POLICE)

Disposed Of

Talat Nazia Begum Vs State Of Meghalaya & Anr

Meghalaya HC Dec 15, 2025 Criminal Petition No. 85 Of 2025

B. Bhattacharjee, J Heard Mr. A.S. Siddiqui, learned Senior counsel assisted by Ms. C. Rapsang, learned counsel appearing for the petitioner. Issue notice returnable in 3 (three) weeks. Mr. H. Abraham, lear…

Chinmay Rabidas Vs Union of India & Ors

Calcutta HC Dec 15, 2025 W.P.A. No 23270 Of 2025

Dismissed

Hinduja Leyland Finance Ltd Vs Nazrul Islam

Calcutta HC Dec 15, 2025 F.M.A.T 490 Of 2025

Disposed Of

Acts

Satish & Ors Vs State Of Nct Of Delhi

Delhi HC Dec 15, 2025 Criminal Appeal No. 21 Of 2018, Criminal Miscellaneous Application No. 216 Of 2018

Disposed Of

Acts

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