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Mahesh Grover, J.@mdashThis order will dispose of all the aforesaid eight revision petitions directed by the petitioners who are tenants in the premises which were sought to be vacated by the respondent-landlord Bank by…
Sabina, J.@mdashPetitioner had filed the petition under Section 13 of the East Punjab Urban Rent Restriction Act, 1949 seeking ejectment of the respondents from the premises in question on the ground of arrears of rent,…
Naresh Kumar Sanghi, J.@mdashPrayer in this petition is for grant of regular bail to the petitioner, Jagmail Singh @ Mukhia, son of Hardev Singh, resident of Village Kulrian, Tehsil Budhlada, District Mansa, who has bee…
Hemant Gupta, J 1. Challenge in the present revision petition is to an order dated 5.8.2008 passed by the Commissioner under Workmen''s Compensation Act, 1923, Kurukshetra whereby the Insurance Company has been deleted…