Latest Judgements & Case Law

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Heera Lal Vs The State of Rajasthan

Rajasthan High Court (Jaipur Bench) Oct 27, 2009

Allowed

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Nand Lal Bijariya Vs United Commercial Bank

Rajasthan High Court Oct 4, 2006 Civil First Appeal No. 53 of 1988

Khem Chand Sharma, J.@mdashThis appeal u/s 96 CPC by the defendants arises out of the judgment and preliminary decree dated 18.12.1987 passed by the learned Additional District Judge, Sikar, whereby the learned Judge ha…

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Kalia Devi and Others Vs Kishan Lal Meena and Another

Rajasthan High Court (Jaipur Bench) Apr 26, 2001 Civil Miscellaneous Appeal No. 316 of 1988

Allowed

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Ramesh Kumar Sharma @ Ranu Vs State of Rajasthan

Rajasthan High Court May 31, 2011 Criminal Miscellaneous 2nd Bail Application No. 4207 of 2011

Allowed

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United India Insurance Company Ltd. Vs Smt. Garol Bai and Others

Rajasthan High Court (Jaipur Bench) Nov 26, 2009

Allowed

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Tripti Vyas Vs M/s Ahlers India Pvt. Ltd.

Rajasthan High Court Nov 7, 2006 Criminal Miscellaneous Petition No. 1110 of 2006

Dismissed

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Kadir Vs Moin and Others

Rajasthan High Court (Jaipur Bench) Mar 23, 2001 Civil Miscellaneous Appeal No. 842 of 1997

Allowed

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Rajasthan State Road Transport Corporation Vs Sanju Agarwal and Others

Rajasthan High Court (Jaipur Bench) Dec 5, 2001 Civil Miscellaneous Appeal No. 1560 of 2000

Dismissed

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Heman Das Vs State of Raj. and Others

Rajasthan High Court Oct 12, 2009

Allowed

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Vishnu and Others Vs State of Rajasthan

Rajasthan High Court (Jaipur Bench) Aug 3, 2005 Criminal Appeal No. 359 of 1998

Dismissed

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