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Tourangbam Netrajit Singh Vs Sohail Aktar

Manipur High Court Contempt Case (C) No. 64 Of 2019, M.C. (Contempt Case (C)) No. 47 Of 2021

KH. Nobin Singh, JThis contempt case has been filed on the allegation that the order dated 24-04-2018 passed by this court has not been complied with. In the contemptcase, an affidavit has been filed to the effect that …

The State Vs Vali Mohammad

Bombay High Court Confirmation Case No. 13 of 1968 (with Criminal Appeal No. 899 of 1968)

Kotval, C.J.@mdashVali Mohammad Jan Mohammad was tried before the additional Sessions Judge, Aurangabad, for the murder of the Mohammad and was convicted u/s 302 I.P.C. and sentenced to death. When the papers were submi…

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Mantu Singh Vs Somona Nandi and Others

Jharkhand High Court C.R. No. 3 of 2013

Dhrub Narayan Upadhyay, J. 1. This Civil Revision has been preferred against the judgment dated 12-10-2012 and decree signed on 20-10-2012 by the learned Addl. Munsif, X, Ranchi in connection with Eviction Title Suit …

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