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@DELETEUPPERDATA Ram Surat Ram (Maurya), J.@mdashHeard Sri K.N. Rai for the petitioners and Sri Sanjay Kumar Srivastava for the contesting respondents. This writ petition has been filed against the order of Trial …
Vishnu Sahai, J.@mdashThrough this appeal, Badri, Ram Samujh, Jagat Narain, Jwala Prasad and Bachhu alias Bachhu Lal challenge the judgment and order dated 19.9.1981, passed by II Ird Additional District and Sessions Ju…
V.K. Shukla and Suneet Kumar, JJ.@mdashPoonam Gour D/o Ram Kewal resident of village and post Sihaitpur District Gorakhpur has approached this Court with a request to direct the State Level High Power Caste Scrutiny Com…
Amar Saran, J.@mdashHeard Sri Madhusudan Dixit, learned Counsel for the applicant and Sri M. P. Rajvanshi, learned Counsel for opposite party Nos. 2 and 3. 2. This application has been filed for quashing a preliminary …
Ram Surat Ram (Maurya), J.@mdashHeard Sri Ayub Khan, for the petitioners and Sri Ashish Srivastav, for the respondents. The writ petition has been filed against the order of Deputy Director of Consolidation (respondent-…
Hon''ble Pankaj Mithal, J.@mdashThis appeal u/s 54 of the Land Acquisition Act is directed against the judgment, order and award of the reference court dated 8.2.99 passed in LAR No. 87 of 96, Arvind Kumar and another V…