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B. Veerabhadra Rao and Another Vs P. Dayanand

Supreme Court of India Civil Appeal No. 2929 of 2002

1. Heard learned Counsel for the parties. 2. By the impugned order, the Bar Council of India held that the appellants have acted in violation of Rule 22 of Chapter II of Part VI of the Bar Council of India Rules [herei…

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