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Pradip Kumar Basu Vs Union Of India And Ors

Central Administrative Tribunal Principal Bench, New Delhi Oct 31, 2019 Original Application No. 1347 Of 2014

Allowed

Ram Prakash & Anr Vs Puttan Lal & Ors

Supreme Court Of India Apr 12, 2019 Civil Appeal Nos. 3895, 3896 Of 2019

Disposed Off

Citation Acts

Rakesh Tiwari, Advocate Vs Alok Pandey, C.J.M.

Supreme Court Of India May 10, 2019 Criminal Appeal No. 1223 Of 2015

Disposed Off

Citation Acts

Bikash Ranjan Rout Vs State Through The Secretary (Home), Government Of Nct Of Delhi, New Delhi

Supreme Court Of India Apr 16, 2019 Criminal Appeal No. 687 Of 2019

Allowed

Citation Acts

Bharat Broadband Network Limited Vs United Telecoms Limited

Supreme Court Of India Apr 16, 2019 Civil Appeal No. 3972, 3973 Of 2019

Allowed

Citation Acts

Sowmya Cheemala Vs State Of Telangana

High Court For The State Of Telangana:: At Hyderabad Apr 4, 2022 Writ Petition No. 16991 Of 2022

Disposed Of

Lunawat Construction Company, A Partnership Firm Represented By Its Partner Maniklal Peerchand Lunawat Vs Union Of India & Anr

Supreme Court Of India Apr 16, 2019 Writ Petition (Civil) No.96 Of 2011, 36 Of 2012, Transferred Case (Civil) No. 30 Of 2010

Abhay Manohar Sapre, J1. By filing Writ Petition (c) No.96/2011 under Article 32 of the Constitution of India, the petitioner therein has challenged the constitutional validity ofThe Ancient Monuments And Archaeological…

Citation Acts

G. Shashikala (Died) Through L.Rs Vs G. Kalawati Bai(Died) Through L.R. & Ors

Supreme Court Of India Apr 16, 2019 Civil Appeal Nos. 3969, 3970 Of 2019

Allowed

Citation Acts

Manju Devi Vs State Of Rajasthan & Anr

Supreme Court Of India Apr 16, 2019 Criminal Appeal No. 688 Of 2019

Allowed

Citation Acts

State Of U.P. Vs Mithun Singh

Supreme Court Of India Sep 24, 2021 Interlocutory Application No. 80032 Of 2021 In Criminal Appeal No. 198 Of 2021

I.A. NO. 80032/2021This Appeal has been filed by the State against acquittal of the sole accused before High Court of Judicature at Allahabad in Criminal Appeal No.6617/2017.Now the appellant has filed an application (I…

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