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Cantonment Board, Meerut & Anr Vs Afzal

Supreme Court Of India Civil Appeal No. 3814, 3818, 3819, 3820, 3821, 3822, 3823, 3824, 3825, 3826, 3827, 3828, 3829, 3830, 3831, 3832, 3833, 3834, 3835, 3836, 3837, 3838, 3839, 3840, 3841, 3842, 3843, 3844, 3845, 3846, 3847, 3848, 3849, 3850, 3851, 3852, 3853, 3854, 3855, 3856

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Dipakbhai Jagdishchandra Patel Vs State Of Gujarat And Another

Supreme Court Of India Criminal Appeal No. 714 Of 2019

K.M. Joseph, J1. This appeal by special leave granted by this Court is directed against the judgment of the High Court of Gujarat at Ahmedabad dismissing theSpecial Criminal Application No.1230 of 2009 filed by the appe…

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Arokiadas and Others Vs Arokiasamy and Others

Madras High Court

Srinivasan, J.@mdashThis revision is directed against the order of the Executing Court dismissing an application under Order 21, Rule 89 of theCPC for setting aside a sale held on 9.3.1989. The case of the petitioners w…

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State Of U.P. Vs Mithun Singh

Supreme Court Of India Interlocutory Application No. 80032 Of 2021 In Criminal Appeal No. 198 Of 2021

I.A. NO. 80032/2021This Appeal has been filed by the State against acquittal of the sole accused before High Court of Judicature at Allahabad in Criminal Appeal No.6617/2017.Now the appellant has filed an application (I…

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