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Industrial Finance Corporation of India and another Vs M/s Sehgal Paper Ltd. and others

High Court Of Punjab And Haryana At Chandigarh Dec 2, 1981 Civil Miscellaneous No. 4005-CII of 1981

Dismissed

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Fancy Nets Ltd. Vs Kishan Dass Khia Ram and Others

High Court Of Punjab And Haryana At Chandigarh Feb 9, 1965 Exe. First Appeal No. 39-D of 1961

Dismissed

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Surjit Singh Vs Joginder Kaur

High Court Of Punjab And Haryana At Chandigarh Jan 13, 1987 Letters patent Appeal No. 774 of 1984 and Civil Miscellaneous No. 3896 of 1986

Ujagar Singh, J.@mdashSurjit Singh, present appellant filed this petition u/s 13(1)(iii) of the Hindu Marriage Act, 1955 for dissolution of his marriage with the respondent alleging that the parties were married on 3rd …

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Major Jagjit Singh and others Vs Kartar Singh and others

High Court Of Punjab And Haryana At Chandigarh Jan 2, 1973 Letters Patent Appeal No. 196 of 1972

Dismissed

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Chatru Lal Vs Parkash Chand

High Court Of Punjab And Haryana At Chandigarh Nov 9, 1992 Civil Revision No. 946 of 1992

H.S. Bedi, J.@mdashThe present petition has been filed by the tenant aggrieved by the order of the Rent Controller, allowing the application for fair-rent filed by the respondent-landlord. 2. The facts of the case are …

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Ranbir Singh Vs Neeraj Kumar

High Court Of Punjab And Haryana At Chandigarh May 24, 2001 Civil Revision No. 4957 of 1999

M.L. Singhal, J.@mdashThis is Civil Revision against the order dated 28.8.1999 of Civil Judge (Jr. Division), Jagadhri, whereby he dismissed the application of the defendant for amendment of the written statement. 2. T…

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