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Ahmed Hossein Vs Mussamut Khadija and Others

Calcutta High Court

Sir Barnes Peacock, Kt., C.J.@mdashThe plaintiff in this suit claimed to be entitled, as cousin of the late Moulvi Mohammed Ibrahim to 12 annas out of the whole 16 annas of the entire estate left by the late Moulvi, and…

Lav Jhingan Vs State of West Bengal and Another

Calcutta High Court C.R.R. 2355 to 2357 and 2359 of 2009 and C.R.A.N. 754 to 756 of 2010

Syamal Kanti Chakrabarti, J.@mdashSince some common issues are involved in all these revisional applications the same are taken up together for consideration and disposal by a composite order. 2. In all these revisiona…

Citation Acts