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Commissioner of Income Tax Vs Abbasbhoy A. Dehgamwalla and others
T.D. Sugla, J.@mdashThese are cross references by the Department and the assessee. The assessment year involved is 1970-71. The Income Tax Appellate Tribunal has referred to this court the following questions for opinio…
Ajay Kumar Vs The State of Bihar and Others
J.N. Singh, J.@mdashIn this writ application the Petitioner has challenged an order dated 27.10.2009 passed by the Appellate Authority, as contained in Annexure-9, by which on the complaint of Respondent No. 11, the app…
S. Appanna Vs General Manager, S.E. Railway and Others
G. Yithirajulu, J.@mdashThe appeal is preferred by petitioner-claimant in O.A. No. 33 of 1993 on the file of Railway Claims Tribunal, Secunderabad. The petitioner met with a railway accident on 8.11.1987 while working a…
Mandgi Brothers Vs The State of Karnataka
Govinda Bhat, C.J.@mdashThis revision petition u/s 23(1) of the Karnataka Sales Tax Act, 1957 (hereinafter called the "Act"), preferred by the dealer, relates to the assessment year 1st April, 1971, to 31st March, 1972.…
Dalip Kumar Jha and Others Vs State of Punjab and Others
M.M. Singh Bedi, J.@mdashThis Court has been called upon to adjudicate the conflict whether the belief and practice of the followers of spiritual personality Sh. Ashutosh Ji Maharaj that he has been in state of ''Samadh…