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Gouri Shil (Dey) Vs Muhammad Sajad & Ors

Tripura HC Dec 15, 2025 Contempt Case (C) No. 53 Of 2025

Disposed Of

Acts

Bhawdeep Singh Vs State Of Uttarakhand

Uttarakhand HC Dec 15, 2025 First Bail Application No. 2421 Of 2025

Allowed

Acts

Rahbar Ali Alias Rebar Ali Alias Chand Baba Vs State Of Uttarakhand

Uttarakhand HC Dec 15, 2025 First Bail Application No. 2423 Of 2025

Allowed

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Mahesh Ram Vs State Of Uttarakhand

Uttarakhand HC Dec 15, 2025 Criminal Appeal No. 423 Of 2014

Dismissed

Acts

Lily Nath Agarwal Vs State Of Uttarakhand & Others

Uttarakhand HC Dec 15, 2025 Writ Petition (Criminal) No. 745 Of 2024

Allowed

Acts

Shiv Asray Sharma Vs State Of Uttarakhand And Another

Uttarakhand HC Dec 15, 2025 Anticipatory Bail Application No. 1223 Of 2025

Allowed

Acts

Shiv Asray Sharma Vs State Of Uttarakhand And Another

Uttarakhand HC Dec 15, 2025 Anticipatory Bail Application No. 1224 Of 2025

Allowed

Acts

Gurvinder Singh Vs State Of Uttarakhand

Uttarakhand HC Dec 15, 2025 Anticipatory Bail Application No. 1252 Of 2025

Allowed

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Ankit Bansal Alias Ankit Agarwal And Another Vs State Of Uttarakhand And Another

Uttarakhand HC Dec 15, 2025 Criminal Miscellaneous Application No. 2227 Of 2025

Allowed

Acts

Selvakumar Vs State

Madras HC Dec 15, 2025 Criminal Original Petition No. 34203 Of 2025

K.Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 23.11.2025, for the offence punishable under Sections 6(b) and 24(1) of COTPA Act, 2023 r/w.77 of Juvenile Justice Act, 2015 i…

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