Latest Judgements & Case Law

1. Heard learned advocates appearing for the respective parties. 2. The present petition is directed against order of detention dated 06.07.2017 passed by the respondent - detaining …

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CHETANBHAI VINUBHAI BARAIYA Vs STATE OF GUJARAT & ORS.

GUJARAT HIGH COURT Aug 8, 2017 14026 of 2017

1. Heard learned advocates appearing for the respective parties. 2. The present petition is directed against order of detention dated 7.7.2017 pass…

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Chandrasekharan, K.K. Vs State of Kerala and Others

High Court Of Kerala Aug 26, 2003 Writ Petition (C) No. 1706 of 2003

Dismissed

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Surface Tech. (India) Pvt. Ltd. Vs Mrinal Sanjib And 3 Ors

Tripura High Court- Agartala Mar 16, 2023 First Appeal From Order No. 01 Of 2021

T. Amarnath Goud, JThis Court prima facie has expressed that the order under challenge dated 06.03.2021 is hit by the doctrine of res judicata as the earlier injunctionapplication dated 20.05.2020 which has been filed b…

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