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Priyanwanda Vs Tanvir Akhtar Kurashi & Another

Uttarakhand High Court Nov 1, 2019 Writ Petition (M/S) No. 1970 Of 2010

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Commissioner of Income Tax Vs United Breweries Ltd. and Another

Karnataka High Court Jan 4, 2010 IT Appeal No. 138 of 2001

Allowed

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State & Ors. Vs Maharaj Krishan Bhat & Ors.

Jammu & Kashmir High Court Nov 10, 2002 LPA(SW) No. 466/2001

1. This appeal by the State is directed against order dated 30.04.2001 passed by the learned Single Judge, whereby State has been directed togrant the same relief to the writ petitioners as was granted to the writ petit…

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Dhanmet D/O Baghi Rajwar And Ors Vs Sukhmen Wd/O Chhauwa And Anr

Chhattisgarh High Court Dec 16, 2019 Second Appeal No. 121 Of 2005

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Saroj Ashok Sontakke Vs Isaac Baburao Manwatkar And Ors

Bombay High Court (Nagpur Bench) Jan 4, 2020 Writ Petition No. 4011 Of 2019

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RIDDHI SIDDHI GLUCO BIOLS LTD Vs STATE OF GUJARAT

GUJARAT HIGH COURT Mar 16, 2017 1908 of 2009

1. Feeling aggrieved and dissatisfied with the impugned judgment and order passed by the learned Gujarat Value Added Tax Tribunal, Ahmedabad (hereinafter referred to as the "learned Tribunal") passed in Second Appeal No…

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Sidharth Batta Vs M.L.Magotra, Maj.Gen.(Rtd.)

Jammu & Kashmir High Court Jul 16, 2002 CIMA No. 55/99

1. The State Commission has negatived the claim of the appellant. It has been observed that this is not a case where respondent doctor wasnegligent in administering the medicine. The complainant remains unsatisfied; he …

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