Latest Judgements & Case Law | CourtKutchehry

Latest Judgements

Search & filter over 1,159,701 results

Filters

Keyword

Court

Sort

Start date

End date

.

Updated just now

State of U.P. Vs Jagdish Puttoo Lal

Allahabad High Court May 3, 1965 Criminal Appeal No. 828 of 1963

Dismissed

Citation Acts

Municipal Board Vs District Judge

Allahabad High Court Dec 17, 1951 Civil Miscellaneous Case No. 30 of 1951

Dismissed

Citation Acts

Sardar Malojirao Narsinghrao Shitole Vs State of M.P.

Supreme Court of India Jul 14, 1969 Civil Appeal No. 842 (N) of 1966

Dismissed

Citation

The Workman S.K. Adhikari Vs The Management of St. Stephen''s Hospital Society

Delhi High Court Sep 29, 2008 Writ Petition (Civil) No. 12378 of 2006

Dismissed

Citation Acts

Leelambika Thampi Vs Nithyanandan

High Court Of Kerala Feb 13, 2002 C.R.P. No. 368 of 1999

Dismissed

Citation Acts

Biju Mathew Vs Corporation of Cochin

High Court Of Kerala Mar 22, 2000 O.P. No. 9680 of 1998.

G. Sivarajan 1. The matter arises under the Kerala Municipality Act, 1994 (hereinafter, referred to as "the Act''). The issue relates to the grant of vacancy remission u/s 239 of the Act. The petitioner is the Managing…

Citation Acts

Thankam Vs State of Kerala and Others

High Court Of Kerala Nov 9, 1998 O.P. No. 1188 of 1993

K.A. Abdul Gafoor, J.@mdashThe petitioner retired from service on 3-3-90. Death cum retirement gratuity due to him was not released. Ext. P6 is a non-liability certificate dated 4-1-92. It shows that an amount of Rs. 47…

Citation

Sivadas C. and Viji C.S. Vs Allahabad Bank and The Chief Manager and Authorised Officer

High Court Of Kerala May 31, 2011 W.A. No. 573 of 2011

Dismissed

The Commissioner of Income Tax, Cochin Vs M/s. Kuttukkaran Engine Rebuilders

High Court Of Kerala Dec 10, 2009 Income Tax A. No. 753 of 2009

Allowed

Citation

Mildrit Fernandez Vs Treesa Rocky and Others

High Court Of Kerala Oct 16, 2012 RP. NO. 928 of 2012

Allowed

Prev
1
2
…
174
175
176
177
178
179
180
…
115970
115971
Next