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Akhila Kumar Jena Vs Commissioner-cum-Chairman

Orissa High Court W.P. (C). No. 26314 of 2013

Amitava Roy, C.J.@mdashHeard Mr. B.P. Das, learned counsel for the petitioner, Mr. J. Pal, learned Standing Counsel for O.P. No. 1-State Transport Authority, Odisha (for short, hereinafter referred as ''the STA''), Mr. …