Latest Judgements

Search & filter over 1,159,702 results

Filters

Reset filters

Found 0 result

Showing 1781- 1790 of 0 result for ""

Updated just now

C. Bheemaraju Vs N. Nanjareddy

Karnataka High Court Criminal Petition No. 169 of 2010

Arali Nagaraj, J.@mdashAccused No. 3 in C.C. No. 1063/2008 (PCR No. 115/2005, pending on the file of the learned Principal Civil Judge (Jr. Dn.) and JMFC Anekal, Bangalore Rural District ("Magistrate" for short) has sou…

Acts
PDF Read

Union of India Vs Hardev Singh

Delhi High Court Writ Petition (C) 3444 of 2012

V.K. Jain, J.@mdashVide application filed on 27.9.2011, the respondent sought certain information from PIO of the Ministry of External Affairs, Regional Passport Office, Bhikaji Cama Palace, New Delhi with respect to pa…

Citation Acts
PDF Read