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Sri. A.K. Subbaiah Vs The Chairman, Karnataka Legislative Council and Sri. Arun Machaiah, Member, Karnataka Legislative Council
H.V.G. Ramesh, J.@mdashIn this petition, petitioner has sought for issuance of writ of certiorari to quash the order passed by the 1st respondent dated 16.6.06 at Annexure ''B'' and also to issue writ of mandamus declar…
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Keshrichand Jaisukhlal Vs Commissioner of Income Tax
D. Biswas, J.@mdashBy this judgment and order, both the references made u/s 256(2) of the Income Tax Act, 1961, hereinafter referred to as (the "Act"), are being disposed of. 2. The identical questions to be answered a…
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