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Bhadraben Vinodray Modi Vs Narendra Maganlal Shah

Gujarat High Court Appeal From Order No. 56 of 2009 and Civil Application No''s. 1033 and 1034 of 2009 in Appeal From Order No. 56 of 2009

K.A. Puj, J.@mdashThe appellants - ori. plaintiffs have filed this Appeal From Order u/s 104 read with Order 43 Rule 1(r) of CPC challenging the judgment and order dated 20.10.2008 rendered by the 8th Additional Senior …

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Mohinder Singh and Another Vs Satpal Singh and Others

High Court Of Punjab And Haryana At Chandigarh

A.N. Jindal, J.@mdashThis petition is directed against the order dated 22.11.2008, passed by Civil Judge (Senior Division) Faridkot, dismissing an application for extension of time filed by the petitioners-decree holder…

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