High Court Of Kerala Aug 18, 1977 Criminal M.P. No. 1027 of 1976

High Court Of Kerala Oct 12, 1972 O.P. No. 5389 of 1970

High Court Of Kerala Mar 1, 2010 S.A. No. 758 of 1996

Allahabad High Court Jan 12, 2012 Writ Tax No. 1732 of 2011

Allahabad High Court Mar 23, 1977 C.M.W.P. No. 1 of 1975

Allahabad High Court Sep 9, 1982 Civil Miscellaneous Writ No. 353 of 1982

High Court Of Kerala Jul 15, 1991 M.F.A. No. 661 of 1985

High Court Of Kerala Jun 7, 1989 Writ Appeal No. 498 of 1983

Patna High Court Sep 27, 1996 C.W.J.C. No. 1945 of 1985

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