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Pran Nath Kumaria Vs The Union of India and others

High Court Of Punjab And Haryana At Chandigarh Civil Writ Petition No. 563 of 1989 (O and M)

K. Kannan, J.@mdashThe matter in challenge before the writ petition is an attempted recovery from an ex-Army employee, who was visited withpunishment of compulsory retirement for unauthorized absence on leave without sa…

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Pooja Rani and Another Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh Criminal Miscellaneous No. M-8491 of 2011

Ritu Bahri, J.@mdashThis petition u/s 482 of the Code of Criminal Procedure has been moved seeking direction to Respondents No. 1 to 3 toprotect life and liberty of the Petitioners from Respondents No. 4 and 5.2. Affida…

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Gurinder Singh Vs State of Punjab

High Court Of Punjab And Haryana At Chandigarh C.R.M. M-20589,20803,20407,19588, 19686, 8122, 16670, 17672, 18406, 19401, 12624, 7097, 12299 of 2011 (O and M)

Dismissed

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