Javed Ahmad Hajam Vs State Of Maharashtra & Anr
. “14th August – Happy Independence Day Pakistan.” d.
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Ajay Nikam And Others Vs State Of Madhya Pradesh
under Section 389 of Cr.P.C. for suspension of jail sentence of appellant No.1 Ajay, appellant No.2 Happy
State Of Himachal Pradesh And Others Vs Yogendera Mohan Sengupta And Another
FC Act - Forest (Conservation) Act, 1980 10.
Anoopvellapalil Vs Deepa P
The petitioner had earlier approached this Court through OP(FC) No.209/2023, seeking that the learned
Munal Santra Vs Sonam Dutta
subject matter of this Writ Petition is substantially similar to the one in W.P.No.14769/2023 (GM-FC
Valiyamangalath Varkey Vs Biju Joseph and Others
submits before me that in a suit foi specific performance, on account of the poor financial circumstance, die
Rama Chandra Mohanty Vs Commissioner Of Endowment And Another
Commissioner rejecting his client’s application for appointment of Divisional Inspector of Endowments (DIE
Nagaji Institute Of Teacher Education Vs Dr. Vineet Joshi IAS Chairperson National Council For Teacher Education & Ors
respondents submits that as per the practice and procedure, once the information is uploaded on the website
Tikina Nayak Vs Project Director, District Rural Development Authority, Puri & Others
of receipt of a certified copy or true soft copy of this Orderavailable in the Orissa High Court website
Balaji B Ed College Vs Dr Vineet Joshi IAS Chairperson & Ors
respondents submits that as per the practice and procedure, once the information is uploaded on the website