Latest Judgements

Search & filter over 1,159,844 results

Filters

Reset filters

Found 0 result

Showing 1941- 1950 of 0 result for ""

Updated just now

M. Mohammed Mohideen Vs The State of Tamil Nadu <BR>The Secretary to Government, Home Department and The Director of Fire and Rescue Services Vs M. Mohameed Mohideen and The Registrar, Tamil Nadu Administrative Tribunal

Madras High Court Writ Petition No''s. 21912 to 21914, 23305 and 23306 of 2005

Elipe Dharma Rao, J.@mdashW.P. No. 23305 of 2005 has been filed praying for the issuance of a Writ of Certiorari calling for the records pertaining to G.O.(D) No. 635 dated 30.6.2005 of the first respondent and quash th…

Acts