R. Vaidyanathan Vs MMTC. Ltd.
entitled to the following benefits:- (i) Ex-gratia payment equivalent to 11/2 months emoluments (Pay + DA
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Showing 1951- 1960 of 54,291 results for "coins fc 26 Besuche die Website Buyfc26coins.com. Coins da, bin happy..njsQ"
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Dinabandhu Mandal Vs Paschim Banga Gramin Bank & Ors
Total amountRs. 5,00,000/- Regd.No. 282 dated01.07.99",Paid in CashCharge No.,Findings of DA,Penalty(
Jawahar Poddar Vs Union of India
Additional Divisional Railway Manager passed the order dated 19.06.2000, observing as under: "As per DA
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Baljit Singh Vs Manjit Singh and Others
handwriting expert to prove alleged signatures of plaintiff no. 1-petitioner on alleged affidavit Mark-DA
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DOW Chemical International Pvt Ltd Vs Union Of India And Ors
notification dated 01.09.2020 issued by respondent no.2 i.e., the Designated Authority [in short, “DA
Dipak Sahoo Vs Union Of India
Sahoo, a bona fide passenger and holder of a valid journey ticket, was travelling by theHowrah-Vasco-Da-Gama
Sneh Lata and anr. Vs State of Punjab .
marriage had been performed, decently; that after sometime the complainant heard that Saroj was not happy
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Davinder Kant Sharma Vs State of Punjab
It was being driven by a young man who disclosed his name as Davinder Singh @ Happy s/o Baljit Singh.
Harvinder Singh and Others Vs State of Punjab
Co-accused Harpreet Singh @ Happy had died during the pendency of the trial. 2.
Kunal Verma Vs State of Punjab and others
On the way, Rahul Verma was uttering "Happy do not beat, Happy do not beat".
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