Rekha Vs State Of Maharashtra And Others Bombay High Court (Aurangabad Bench) Apr 3, 2024 Writ Petition No. 13206 Of 2023 Disposed Of Acts PDF Read
Manoj Saklani Vs Union Of India And Ors Central Administrative Tribunal Principal Bench, New Delhi Dec 3, 2018 Original Application No. 3908 Of 2013 Dismissed PDF Read
Sanjay Kumar Vs Govt. Of Nct Of Delhi Central Administrative Tribunal Principal Bench, New Delhi May 15, 2019 Original Application No. 4091 Of 2017 Dismissed PDF Read
Pawan Singh Vs Union Of India Represented By Its Secretary Central Administrative Tribunal Principal Bench, New Delhi Mar 8, 2019 Original Application No. 2484 Of 2015 Dismissed PDF Read
Shakuntala Vs Govt. Of NCT Of Delhi And Ors Central Administrative Tribunal Principal Bench, New Delhi Jul 30, 2019 Original Application No. 2487 Of 2017 Allowed PDF Read
Navin kumar Saini And Anr Vs Ministry Of Home Affairs Through Director And Ors Central Administrative Tribunal Principal Bench, New Delhi Nov 20, 2018 Original Application No. 2019 Of 2014 Allowed PDF Read
Sanjay Khurana Vs Central Ordnance Depot Central Administrative Tribunal Principal Bench, New Delhi Nov 29, 2018 Original Application No. 587 Of 2017 Dismissed PDF Read
Vijay Sharma And Ors Vs Union Of India Through Secretary And Anr Central Administrative Tribunal Principal Bench, New Delhi Dec 4, 2018 Original Application No. 4483 Of 2013, Miscellaneous Application No. 3437 Of 2013 Dismissed PDF Read
Ramesh Chand And Ors Vs CEO Central Administrative Tribunal Principal Bench, New Delhi Jul 4, 2019 Original Application No. 592, 1973 Of 2018, Miscellaneous Application No. 2226 Of 2018 Disposed Off PDF Read
State Of Himachal Pradesh & Ors. Vs Meer Baksh & Ors Supreme Court Of India Jul 19, 2023 Civil Appeal No. 6168 Of 2016 Dismissed Acts PDF Read