Lateef Vs State of U.P. Allahabad High Court Apr 19, 1990 Criminal Misc. Application No. 4367 of 1990 Disposed Of Citation Acts PDF Read
Jarnail Singh and Others Vs State of U.P. Allahabad High Court Feb 11, 1994 Criminal Appeal No''s. 1768 and 2335 of 1979 and Government Appeal No. 255 of 1980 Dismissed Citation Acts PDF Read
Commissioner of Income Tax Vs M.P. Sugar Mills Co. Pvt. Ltd. Allahabad High Court Oct 12, 1999 Income-tax Reference No. 86 of 1981 Disposed Of Citation Acts PDF Read
Hafiz Afzal Vs Union of India (UOI) Allahabad High Court Aug 29, 2001 Criminal Miscellaneous Bail Application No. 6195 of 2001 Dismissed Citation Acts PDF Read
Committee of Management, Ram Chandra Singh Khatri Kanya Uchchattar Madhyamik Vidyalaya Morcha and Others Vs State of U.P. and Others Allahabad High Court Aug 19, 2003 Civil Miscellaneous Writ Petition No. 44493 of 1992 Allowed Citation PDF Read
Jahar Singh Vs Board of Revenue and Others Allahabad High Court Jul 18, 2005 Civil Misc. Review Application No. 124672 of 2005 in Civil Misc. Writ Petition No. 23503 of 2005 Disposed Of Citation Acts PDF Read
Rustom Khusro Sapurji Gandhi and Others Vs Amrit Abhijit, D.M. and Others Allahabad High Court Apr 26, 2007 Disposed Of Citation Acts PDF Read
Naeem and Another Vs Sri. Bishan Swaroop Garg Allahabad High Court Apr 29, 2011 Writ A. No. 25064 of 2011 Dismissed Acts PDF Read
Janhit Seva Samiti (Regd.) and Others Vs State of U.P. and Others Allahabad High Court Jan 17, 2013 C.M.W.P. No. 55672 of 2012 Disposed Of Citation Acts PDF Read