Latest Judgements & Case Law

National Company Law Tribunal Mumbai Bench Feb 16, 2021 Company Petition (CAA) No. 1008/MB-IV Of 2020, Company Application (CAA) No. 1015/MB-IV Of 2020

Allowed

Acts

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Abdul Kadir Rawther Vs Hameedamma

High Court Of Kerala Aug 19, 1988 S. A. No. 319 of 1983

Dismissed

Citation Acts

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N. Usman Kutty Haji Vs Mother India Corporation

High Court Of Kerala Sep 18, 1990 C.R.P. 2236 of 1984

M.M. Pareed Pillay, J.@mdashE.A. 974 of 1979 was filed under Order 21, Rule 50(2) of the CPC for leave to execute the decree in O.S. 103 of 1956 against the revision Petitioner. The executing Court allowed the applicati…

Acts

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Director General, Uttarakhand Medical Health And Family Welfare, Uttarakhand & Another Vs Ms. Rajbhara Medicare Pvt. Ltd.

Uttarakhand High Court Jan 13, 2023 Appeal From Order No. 213 Of 2022

Vipin Sanghi, CJUrgency Application (IA No. 04 of 2023)1. This application has been moved by the appellants to seek early hearing of the appeal, and for staying of the proceedings in the executionproceedings preferred b…

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