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M/s Zebra TV Network Pvt. Ltd. Vs CST, Delhi

Customs, Excise And Service Tax Appellate Tribunal Principal Bench, New Delhi Service Tax Appeal No. 59297 Of 2013, Service Tax Stay Application No. 59926 Of 2013, Service Tax Miscellaneous Application No. 50018 Of 2015

Dismissed

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State of Andhra Pradesh Vs Ajanta Cool Drinks

Andhra Pradesh High Court Tax Revision Case No''s. 168 and 186 of 1988

Syed Shah Mohammed Quadri, J.@mdashThese two tax revision cases are filed by the State against the common order of the Tribunal in T.A. Nos. 230 of 1984 and 231 of 1984 dated January 7, 1988 relating to the assessment y…

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M. Mohan Reddy Vs Union of India and others

Andhra Pradesh High Court Writ Petition No. 8661 of 1997

B. Subhashan Reddy, J 1. In this writ petition, the constitutional vires of Sections 13(4) and 16(5) of Arbitration and Conciliation Act, 1996 (hereinafter referred to as "the Act") is in question. 2. The 2nd respond…

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R.R. Naidu Vs Chairman, O.N.G.C. and Others

Andhra Pradesh High Court Writ Petition No. 3749 of 1994

M.H.S. Ansari, J.@mdashBrief facts alone need to be stated. They are: While petitioner was working in the Respondent corporation, prosecution was launched by Central Bureau of Investigation (C.B.I.) against the petitio…

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Ravulapati Krishna Krupal Vs Ch. Venkateswararao and Others

Andhra Pradesh High Court Civil Revision Petition No. 3434 of 1994

N.Y. Hanumanthappa, J.@mdashThe petitioner is an auction-purchaser in the sale proceedings that were held pursuant to the orders passed on 26-8-1994 in E.P.59 of 1986, arising out of judgment and decree in O.S. No. 313 …

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Dalip Kumar Jha and Others Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh C.W.P. No. 7345 of 2014 and C.R.M. M-9195 of 2014

M.M. Singh Bedi, J.@mdashThis Court has been called upon to adjudicate the conflict whether the belief and practice of the followers of spiritual personality Sh. Ashutosh Ji Maharaj that he has been in state of ''Samadh…

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