Bombay High Court (Nagpur Bench) Oct 6, 2008 Second Appeal No. 30 of 1994

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION May 15, 2002

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION May 20, 2002

Chhattisgarh High Court Aug 31, 2018 Writ Petition (S) No. 5696 Of 2018

PATNA HIGH COURT Feb 17, 2017 Civil Writ Jurisdiction Case No. 3361 of 2014

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Apr 18, 2002

Allahabad High Court Jun 30, 1914

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Apr 19, 2002

Central Administrative Tribunal - Allahabad Bench, Allahabad May 27, 2022 Original Application No. 330, 00472 Of 2022

Patna High Court Feb 26, 1958 Civil Revision No. 375 of 1954