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Karnavati Ispat Pvt. Ltd. Vs State of Gujarat

Gujarat High Court Tax Appeal No. 4 of 2014 and Civil Application No. 3 of 2014

@ Mukesh R. Shah, J.@mdashBeing aggrieved and dissatisfied with the impugned judgment and order passed by the Gujarat Value Added Tax Tribunal, Ahmedabad, dated September 12, 2013 in Second Appeal No. 21 of 2013 by …

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