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Shaikli Razak & Ors Vs State Of A P & Ors

Andhra Pradesh High Court Jan 22, 2026 Criminal Appeal No: 876 Of 2025

Allowed

Acts

Gowda Prameela Kumari Vs Allu Srinivasa Rao & Ors

Andhra Pradesh High Court Jan 22, 2026 Civil Revision Petition No: 170 Of 2026

Disposed Of

Acts

Pasupuleti Chalapathy Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court Jan 22, 2026 Writ Appeal No: 29 Of 2026

Disposed Of

Acts

Divisional Manager Vs Balasubramanian And Others

Madras High Court Jan 22, 2026 Civil Miscellaneous Appeal No. 1364 Of 2022, Civil Miscellaneous Petition No. 9895 Of 2022

Partly Allowed

Managing Director Vs Sathya And Others

Madras High Court Jan 22, 2026 Civil Miscellaneous Appeal No. 1300 Of 2020, Civil Miscellaneous Petition No. 9323 Of 2020

Dismissed

M/s.Liberty General Insurance Ltd Vs V.Priya And Others

Madras High Court Jan 22, 2026 Civil Miscellaneous Appeal No. 2001 Of 2025, Civil Miscellaneous Petition No. 17529 Of 2025

Disposed Of

Gloster Limited Vs Gloster Cables Limited & Ors

Supreme Court Of India Jan 22, 2026 Civil Appeal Nos. 2996, 4493 Of 2024

Disposed Of

Acts

Dharmendra Kansana Vs State Of Madhya Pradesh

Madhya Pradesh High Court Jan 22, 2026 Miscellaneous Criminal Case No. 3253 Of 2026

Allowed/Disposed Of

Acts

Rajesh Shivhare Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court Jan 22, 2026 Writ Petition No. 2802 Of 2026

Amit Seth, J 1. Heard on the question of admission. The petitioner has filed the instant writ petition under Article 226 of the Constitution of India, inter alia claiming for the following reliefs:- "(i) Iss…

Acts

Shakeel & Ors Vs State Nct Of Delhi

Delhi High Court Jan 21, 2026 Criminal Appeal No. 113 Of 2018

Allowed

Acts