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Govt. of A.P. Vs C. Prakash Goud and others
V.V.S. Rao, J.@mdashGovernment of Andhra Pradesh in Municipal Administration and Urban Development Department is the appellant in this letters patent appeal, filed against the judgment of the teamed single Judge dated 3…
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IMRANSHA KARIMSHA DEEWAN Vs STATE OF GUJARAT & ORS
1. Heard learned advocate Ms. Patel for the petitioner and learned APP for the respondent - State. Perused the record.2. The record shows that when petitioner has preferred Externment Appeal No.50 of 2017 before the com…
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Lavu Sri Krishna Rao and Others Vs Dr. Moturi Nagendra Rao
G.V. Seethapathy, J.@mdashThis is an appeal preferred against the judgment and decree dated 24.3.1998 in O.S. No. 28 of 1989 on the file of Senior Civil Judge, Anakapalli, wherein the trial Court, while dismissing the s…
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Seethamma Vs Spl. Tahs1ldar Land Tribunal Shimoga and Others
1. The petitioners who were the tenants of the lands in question and who have been registered as occupants in respect of the same have, in these writ petitions, challenged the correctness of the orders passed by the Spe…
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Dalip Kumar Jha and Others Vs State of Punjab and Others
M.M. Singh Bedi, J.@mdashThis Court has been called upon to adjudicate the conflict whether the belief and practice of the followers of spiritual personality Sh. Ashutosh Ji Maharaj that he has been in state of ''Samadh…
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