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NARANBHAI BABUBHAI BHUVA Vs STATE OF GUJARAT

GUJARAT HIGH COURT 1177 of 2012

1. This appeal is filed by the original accused no.1 in Sessions Case No.44/2010 to challenge the judgment of the learned Additional Sessions Judge, Gondal, dated 1.5.2012. 2. Briefly stated, the prosecution case was t…

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Commissioner of Gift-tax Vs Premlal Chirongilal Mahawar

Madhya Pradesh High Court Miscellaneous Civil Case No. 204 of 1987

1. This is a reference u/s 26 of the Gift-tax Act, 1958, at the instance of the Revenue and the following question of law has been referred by the Tribunal for answer of this court, which reads as under : " Whether, on…

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