Latest Judgements & Case Law

Latest Judgements

Search & filter over 1,159,844 results

Filters

Reset filters

Keyword

Court

Sort

Start date

End date

Updated just now

Ritu Vats Vs Vice Chancellor University of Delhi

Delhi High Court Jul 7, 2011 Writ Petition (C) No. 4675 of 2011

Dismissed

Acts

PDF Read

Upendra Choudhury Vs M/S. J. K. Industries Ltd. & Ors.

Calcutta High Court Sep 30, 2022 APO No. 526 Of 2015, WPO No. 878 Of 2003

Biswaroop Chowdhury, JThe appellant before us was a workman before the Industrial Tribunal and respondent no-1 in Writ Application 870 of 2003. This appeal is directedagainst the Order dated 6th August 2015 passed in th…

Acts

PDF Read

West Bengal Power Development Corporation Limited Vs Sical Mining Limited

Calcutta High Court Sep 30, 2022 A.P. No. 555 Of 2022

Dismissed

Acts

PDF Read

Sri. Chandrasekhara Sharma Vs C. Krishnaiah Chetty Jewellers Private Limited Jewellers

Karnataka High Court Mar 7, 2012 Writ Petition No.752 of 2007 (L - RES)

Allowed

Acts

PDF Read

THE STATE OF GUJARAT Vs NATUBHAI BECHARBHAI PATEL AND ORS.

GUJARAT HIGH COURT Mar 28, 2017 1782 of 2006

1. The present Criminal Appeal is filed by the State under Section 378 of the Code of Criminal Procedure, 1973 (''Cr.P.C.'' for short) against the judgment and order dated 17.03.2006 passed by the learned Additional Ses…

Acts

PDF Read