Latest Judgements & Case Law

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State of U.P. Vs Kailash Nath & Ors.

Allahabad High Court (Lucknow Bench) Jan 28, 1994 Criminal Appeal No. 571 of 1979;

Dismissed

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Remesh Bux and Anr. Vs State of U.P.

Allahabad High Court (Lucknow Bench) Jan 28, 1994 Criminal Appeal No. 622 of 1979;

Allowed

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Nand Lal and Others Vs Rani Devi

Allahabad High Court Jun 14, 2007 Criminal Miscellaneous Writ Petition No. 7762 of 2007

Dismissed

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State of Jharkhand and Others Vs Dr. Rajesh Kumar and Others

Jharkhand High Court Mar 6, 2006 LPA No. 43 of 2004

Dismissed

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Lohit Chandra Kalita Vs State of Assam and Others

Gauhati High Court Sep 8, 1999 Civil Rule No. 3983 of 1997

J.N. Sarma, J.@mdashThis is an application depicting the callous and sheer negligent attitude of the State Government towards its retired employee. It has become almost the practice of the State of Assam to forget its r…

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Oriental Insurance Co Ltd Vs Ranjana & Ors

Delhi High Court Mar 16, 2023 MAC.APP. No. 901 Of 2018, Civil Miscellaneous Application No. 41709 Of 2018

Dismissed

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Deepak Rai Vs State Of Sikkim

Sikkim High Court Sep 14, 2020 Criminal Appeal No. 14 Of 2019

Allowed

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Sanju Devi Vs State Of Bihar And Ors

Patna High Court Jan 6, 2020 Civil Writ Jurisdiction Case No. 20679 Of 2014

Dismissed

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Parvez Ahmed and Others Vs State

Jammu & Kashmir High Court Mar 25, 2011 Criminal Appeal No. 32 of 2008

Allowed

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Ota Falloons Forwarders Pvt. Ltd. Vs Union Of India & Anr.

Calcutta High Court Jun 5, 2018 Writ PetitionNo. 691 of 2017

Dismissed

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