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Oriental Insurance Company Limited Vs Saleena

High Court Of Kerala May 27, 2016 MACA. No. 876 of 2012 (Against the award in OP(MV) 494 of 2008 of Ist Additional Motor Accidents claims Tribunal/Ist Additional District Judge, Kozhikode dated 30-11-2011)

Partly Allowed

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N.M. Antony Vs Industrial Tribunal, Alappuzha

High Court Of Kerala Sep 27, 2016 W.A. No. 1862 of 2016

Dismissed

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Commissioner of Income Tax Vs M/s. Hindustan Latex Ltd.

High Court Of Kerala Oct 27, 2016 Income Tax Appeal No. 92 of 2010

Dismissed

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ORIENTAL INSURANCE COMPANY LTD. Vs Suresh Singh And Anr.

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Feb 23, 2009

1. ACCORDING to the Registry, this revision petition has been filed with a delay of 85 days. The revision petitioner is not in a position to explain the exact number of days of delay and the column has been left blank. …

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Swiss World Cargo India Pvt. Ltd. Vs United India Insurance Co. Ltd. And Ors.

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Apr 18, 2013

1. APPELLANT which was the opposite party No. 4 before the State Commission has filed this Appeal against the judgment and order dated 23.6.2008 passed by the State Consumer Disputes Redressal Commission, Rajasthan (in …

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LUCKNOW DEVELOPMENT AUTHORITY Vs ANOOP KUMAR

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Feb 12, 2015

1. LEARNED counsel for the petitioner present. 2. THERE is delay of 554 days in filing this revision petition. The petitioner has moved an application for condonation of delay in filing the revision petition. The delay…

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