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Director General, Uttarakhand Medical Health And Family Welfare, Uttarakhand & Another Vs Ms. Rajbhara Medicare Pvt. Ltd.
Vipin Sanghi, CJUrgency Application (IA No. 04 of 2023)1. This application has been moved by the appellants to seek early hearing of the appeal, and for staying of the proceedings in the executionproceedings preferred b…