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Sanjay Kumar Shrivastava Vs State of M.P. and Others

Madhya Pradesh High Court Sep 8, 1987 Letters Patent Appeal No. 52 of 1987

Dismissed

Citation Acts

Ratiram Singh Yadav Vs Principal, Government Polytechnic, Harda and Another

Madhya Pradesh High Court Aug 10, 1989 Miscellaneous Petition No''s. 271 and 411 of 1988

Dismissed

Citation Acts

Smt. Bhavna Adwani Vs Manohar Adwani

Madhya Pradesh High Court May 8, 1991 First Appeal No. 111 of 1990

Dismissed

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Shanti Bai Agrawal and Others Vs Uma Bai Agarwal and Others

Chhattisgarh High Court Mar 19, 2015 Second Appeal No. 865/1998

Dismissed

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Paltu Ram Sahu and Others Vs Devi Prasad Thakur and Others

Chhattisgarh High Court Mar 13, 2015 Misc. Appeal (C) No. 1215 of 2014

Disposed off

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Yadram Vs State of Chhattisgarh

Chhattisgarh High Court Jan 23, 2015 Writ Petition No. 1066 of 2002

T.P. Sharma, J.@mdashThis reference has been made by the learned Single Judge (Hon''ble Mr. Justice Manindra Mohan Shrivastava) under Rule 32(2)(ii) of the High Court of Chhattisgarh Rules, 2007. Vide order dated 3-9-20…

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Rais Khan Vs State of Chhattisgarh

Chhattisgarh High Court Jan 15, 2015 Writ Petition (Habeas Corpus) No. 29 of 2014

Prashant Kumar Mishra, J.@mdashThis petition under Article 226 of the Constitution for issuance of writ of habeas corpus and for quashing the impugned orders dated 11/03/2014 passed by the District Magistrate, Durg and …

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All India Motor Transport Congress and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court Feb 18, 1994 Miscellaneous Petition No. 3270 of 1985

Dismissed

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Lov Kumar Mishra Vs State of Chhattisgarh

Chhattisgarh High Court Jan 20, 2015 M.Cr.C. (A) No. 1256 of 2014

Dismissed

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Mohan Products Pvt. Ltd. and Others Vs State Bank of India

Chhattisgarh High Court Jan 28, 2015 Writ Petition (C) No. 1386 of 2013

Dismissed

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