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Asha Raut Vs Deputy Director of Education (Secondary) and Others
D.D. Sinha, J.@mdashHeard Shri Deshpande, learned Counsel for the Petitioner in Writ Petition No. 3872/2002, and Shri Fulzele, Learned Assistant Government pleader for the respondent Nos. 1 and 2, Shri Joshi, learned Co…
Special Land Acquisition Officer and Another Vs Rui Fernandes
Lavande A.P., J.@mdashBy this appeal, the appellants challenge the legality of the judgment and Award dated 20-2-1999, passed by the Addl. District Judge, Margao in Land Acquisition Case No. 126/95. 2. Notification dat…
Jagdishji Hapuramji Morya and Others Vs State of Gujarat and Another
Akil Kureshi, J.@mdashLearned advocates appearing for both sides submit that dispute between the parties arising in the present petition can benarrowed down. Petitioners are the in-laws of Respondent No. 2-original comp…
A.S. Venugopala Aiyangar Vs S.I.R. Co.
Seshagiri Aiyar, J.@mdashThe plaintiff consigned a log of timber weighing 81 maunds from the Qailon Railway Station to Negapatam to a constituent. At the former station the Goods clerk charged him according to the weigh…
Arunchala Udayar Vs Pachayammal and Others
Devadoss, J.@mdashThe main question in this appeal is as to the construction of a clause in a settlement deed, Ex. A, dated 6th August 1914. The literal translation of the clause is: My second daughter''s son Swaminath…
Kewalramani Bros. Vs Commissioner of Income Tax
S.K. Desai, J.@mdashAlthough the answer to be given to the question seems to be concluded as far as this court is concerned by the decision in Metal Rolling Works Pvt. Ltd. Vs. Commissioner of Income Tax, , it is point…