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Pr. Commissioner of Income Tax (Central) Bhopal Vs Smt. Seema Suryavanshi
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Shivaji Gulabrao Bhoite Vs B.N. Biscuit Confectionery Works and Another
Patel, J.@mdashThe petitioner in this case made an application to respondent 2, which is the first labour court, for recovery of overtime allowance from respondent 1 factory. The labour court, relying upon the decision …
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Sir Hukum Chand Vs Maharaj Bahadur Singh
John Wallis, J.@mdashThis case is the result of further disputes between the two sects of Jain as to their rights of worship on Parasnath hill. As so much turns on the beliefs now entertained by the whole Jain community…
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Sri Krishna Weigh Bridge Vs The Competent Authority and The Secretary, Agriculture Produce Market Committee and Others
L. Narayana Swamy, J.@mdashThe 1st respondent passed an order dated 13-11-2014 granting 45 days time to vacate the premises and the said order has been challenged by the petitioner before the District Judge which is pen…
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M.R. Pillai Vs Motilal Vrijbhukhandas and Others
1. The above 8 applications are filed by "the accused against whom 8 cases are pending In the Court of the Presidency Magistrate, 28th Court, Esplanade, Bombay. The petitioners pray in these revision applications that …
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