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Sheetansu Srivastava Vs Principal, Allahabad Agricultural Institute, Naini Allahabad and Another

Allahabad High Court Jan 25, 1989 C.M.W.P. No. 15952, 16696, 22724 and etc. etc. of 1988

R.M. Sahai, J.@mdashDoes the right to establish and administer a minority institution of their choice guaranteed under Article 30(1) of the Constitution extends to or includes the right to reserve seals for the students…

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Commissioner of Income Tax Vs Goyal Private Family Specific Trust

Allahabad High Court Oct 30, 1987 Income-tax Application No''s. 101 and 102 of 1987

Om Prakash, J.@mdashThese are two applications made u/s 256(2) of the Income Tax Act, 1961, relating to the assessment years 1979-80 and J980-81 by the Commissioner of Income Tax, Agra, by which the Income Tax Appellate…

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Nadir Ali and Company Vs Commissioner of Sales Tax

Allahabad High Court Feb 25, 1985 S.T.R. No''s. 283 and 284 of 1984

Dismissed

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Smt. Sangeeta Devi Vs State of U.P. and Others

Allahabad High Court Jan 22, 2010

Dismissed

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Veerpal and Others (In Jail) Vs State of U.P.

Allahabad High Court Jan 21, 2008

Dismissed

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M. Brij Behari Lal Vs Municipal Board of Jhansi

Allahabad High Court Dec 21, 1938

Dismissed

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Commissioner of Sales Tax Vs Nirankari Engineering

Allahabad High Court Apr 26, 1979 Sales Tax Reference No. 733 of 1978

Dismissed

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Loknath Misir and Others Vs Smt. Daulta Kuer and Others

Allahabad High Court Dec 17, 1952 Civil Revision No. 1428 of 1951

Dismissed

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Manna Vs Ram Ghulam and Another

Allahabad High Court (Lucknow Bench) May 15, 1950 Criminal Revision No. 188 of 1949

Dismissed

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Emperor Vs Aftab Mohd. Khan and Others

Allahabad High Court Dec 8, 1939

Braund, J.@mdashWe are dealing in this case with two appeals (Nos. 300 and 312 of 1938 respectively) u/s 417, Criminal P.C., and one application for revision (No. 296 of 1938), all presented by, or at the instance of, t…

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