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Isma Alam Vs Sri Irshad Alam

Allahabad High Court Jan 25, 2011 First Appeal No. 495 of 2010

Dismissed

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Promod Chandra Shekhar Vs Rex

Allahabad High Court Aug 1, 1949 Criminal Revision No. 613 of 1948

Mootham, J.@mdashIn view of the order which I propose to make in this case it is unnecessary to state the facts at any length. The applicant was the stenographer of the District Magistrate; of Bulandshahr and it is not …

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Sanjay Kumar Vs Union of India and Others

Jharkhand High Court Sep 19, 2013 WP (S) No. 7570 of 2012

Allowed

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The Commissioner of Income Tax Vs Epicurean Hospitality Services

Delhi High Court Sep 17, 2010 ITA 1399 of 2010

Dismissed

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K. Mahadevan Pillai Vs The Managing Director, The Kerala Financial Corporation, Thiruvananthapuram and Others

High Court Of Kerala May 21, 1997 O.P. No. 17182 of 1992 (U)

Allowed

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Santhakumaran Vs The Principal Sub Judge

High Court Of Kerala Jul 5, 1994 O.P. No. 5084/94 E

K.G. Balakrishnan, J.@mdashPetitioner is an advocate''s Clerk attached to the office of an Advocate''s practising in the courts at Palakkad. Petitioner is holder of a registration card issued by the Sheristadar, Distric…

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