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Mr. Bhishm Pratap appears on behalf of the Respondents and it was submitted that they have been recently engaged in the matter. One week's timeis granted to Mr. Bhishm Pratap to file fresh Vakalatnama.Since the matter i…
R. Mahadevan, J.@mdashThis Writ Petition has been filed praying to issue a Writ of Mandamus to forbear the first respondent or anybody on their behalf from initiating any coercive action of locking and sealing under Tow…
1. Three points have been taken by the learned advocate for the appellant in this case. The suit is one for redemption of a mortgage. The plaintiff is the purchaser of the equity of redemption, In the bond the interest …
Macpherson, J.@mdashMr. Marindin objected to the questions which I have embodied in the third issue being raised, on the ground that they are not raised in the plaint, and on the ground that, as the plaint is based whol…
S.N. Jha, J.@mdashThe petitioners in these two writ petitions are aggrieved by the constitution of Jamsoti and Chalkusa Gram Panchayat in the district of Hazaribagh and Daludih-Maheshpur Gram Panchayat in the district o…