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S.J. Mukhopadhaya, J.@mdashThe writ petition has been preferred by the petitioner for direction on the respondents to regularise his service as he is working as Pump Operator since long. 2. The case of the petitioner i…
M.Y. Eqbal, J.@mdashThis revision application is directed against the order dated 30.7.2002 passed by Sessions Judge in Session Trial No. 545 of 1995 whereby he has rejected the application of the petitioners u/s 227 of…
1. Both the appeals having been preferred against a common order dated 5.7.2010, passed by the learned Singh Judge In W.P.(C) No. 202 of 2010, they are being disposed of together by a common order. 2. In I.P.A. No. 284…
V.K. Bali, J.@mdashOriginally this appeal was filed by Mohant Hardial Singh an unsuccessful Defendant against whom Plaintiffs, namely, Gurnam Singh, Sant Gulzar Singh and Tara Singh successfully maintained suit u/s 92 o…
D.G.R. Patnaik, J.@mdashHeard learned Counsel for the petitioners and learned Counsel for the State. 2. Petitioners, who are accused for the offence u/s 304 of the Indian Penal Code as well as u/s 4(1)/21(5) of the Jha…