Latest Judgements & Case Law

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Sanjay Kumar Choubey Vs State of Jharkhand and Mandal Lal Gope

Jharkhand High Court Mar 22, 2012 Criminal Miscellaneous Petition No. 901 of 2007

Allowed

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Kamta Prasad Vs State of Bihar and Others

Jharkhand High Court Aug 24, 2001 CWJC No. 1060 of 2000

Dismissed

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Anup Kumar Agrawal Vs State of Jharkhand

Jharkhand High Court Jun 16, 2003 Criminal M.P. No. 227 of 2003

Allowed

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Jharkhand High Court (own motion) Vs Babban Ram

Jharkhand High Court May 24, 2005 Contempt Criminal No. 5 of 2004

Amareshwar Sahay, J.@mdashThe background of this proceeding is that the contemnor/ opposite party, Babban Ram, filed a writ petition being W.P. (S) No. 1744/2002, before this Court, seeking direction to declare him to h…

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Surendra Nath Das Vs State of Jharkhand and Another

Jharkhand High Court May 13, 2004 Criminal Miscellaneous No. 1473 of 1999

Allowed

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Anup Kedia Vs State of Jharkhand and Another

Jharkhand High Court Feb 10, 2010

Dismissed

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Maini @ Manager Das Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court Jun 24, 2005 Criminal Appeal No. 138 of 1992 (P)

Allowed

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Fatima Bibi Vs State of Jharkhand and Others

Jharkhand High Court Apr 26, 2011 Writ Petition (C) No. 4852 of 2003

Dismissed

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Jharkhand Public Service Commission Vs The State of Jharkhand and Others

Jharkhand High Court Feb 1, 2013 WP (C) No. 1923 of 2008

Allowed

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Dr. Nandjee Singh Vs State of Jharkhand and Others

Jharkhand High Court Jun 13, 2002 LPA No. 10 of 2001

Allowed

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