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Rashmy Nair Vs State of Rajasthan

Rajasthan High Court (Jaipur Bench) Civil Writ Petition Nos. 20344, 17527, 19424, 19614, 20409, 20490, 21315, 21544/ 2013, 320, 321, 413, 868, 887, 1159, 1454, 1768, 2884/2014

Dismissed

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Asstt. Engineer Vs Lali Devi

Rajasthan High Court Civil Misc. Appeal No. 1162 of 2001

Alok Sharma, J.@mdashThis civil misc. appeal u/s 30 of the Employee''s Compensation Act, 1923 (hereinafter ''the Act of 1923'') has been filed against the judgment dated 17.01.1998, passed by the Employee''s Compensatio…

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Chhote Lal Virendra Kumar Jain Vs Union of India

Rajasthan High Court Civil Writ Petition No. 1149 of 2014

Ajay Rastogi, J.@mdashHeard counsel for the parties. The petitioner is a proprietorship firm & providing maintenance service under contract/agreement to the service receiver i.e. respondent, Jaipur Nagar Nigam. 2. …

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Commercial Taxes Officer Vs Britannia Dairy (P.) Ltd.

Rajasthan High Court Sales Tax Revision Petition Nos. 227, 228, 233, 234 & 235 of 2012

Alok Sharma, J.@mdashSince all these revision petitions arise out of the order dated 4-7-2012 passed by the Rajasthan Tax Board, Ajmer and relate to the same legal issue, they are being decided by a common order. Facts …

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Rudre Gowda Vs State of Karnataka

Karnataka High Court Writ Petition No. 7095 of 1985

1. Government provisionally accepting finding of guilt recorded by Commissioner of Enquiries (State vigilance Commission) and recommendation of Vigilance Commissioner issued show-cause notices dated 4th March, 1985 and …

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D.K. Oswal and Others Vs Mr. Akshay Finance and Others

Delhi High Court CAs 639-640, 641-642 and 685-686 of 2002 and 707 of 2002 in C.P. 21 of 1986

Vikramajit Sen, J. CA 641/2002 & 642/2002 1. Allowed, subject to all just exceptions. CA 685 & 686/2002 in CP 21/1986 2. Mr. Chandiok, Learned Senior Counsel for the Respondents, states that the applications…

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