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State Of Nct Of Delhi & Anr. Vs Dinesh Kumar Jain & Anr.

Delhi High Court Jan 13, 2026 Review Petition No. 1 Of 2026 In Fao No. 53 Of 2023, Civil Miscellaneous Application No. 570 Of 2026

Dismissed

Acts

Santosh Kumar Patel Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court Jan 13, 2026 Writ Petition No. 43155 Of 2025

Allowed/Disposed Of

Acts

In Re Suo Moto Vs State Of Madhya Pradesh

Madhya Pradesh High Court Jan 13, 2026 Writ Petition No. 1086 Of 2026

Disposed Of

Acts

Capri Global Housing Finance Ltd Vs Indrasen Rahangdale And Others

Madhya Pradesh High Court Jan 13, 2026 Writ Petition No. 809 Of 2026

Disposed Of

Acts

L. Jayalakshmi Vs K.M. Balakrishna Sharma & Ors

Karnataka High Court Jan 13, 2026 Writ Petition No. 107 Of 2026 (GM-CPC)

Disposed Of

L Jayalakshmi Vs Vinoda Bhat & Ors

Karnataka High Court Jan 13, 2026 Writ Petition No. 110 Of 2026 (GM-CPC)

Disposed Of

Rohit Vs State Of Madhya Pradesh

Madhya Pradesh High Court Jan 13, 2026 Miscellaneous Criminal Case No. 1759 Of 2026

Allowed

Acts

Hazrat Chanadashash Wali Rehmatullah Allehe Urs Samajik Sanstha Throughpresident Farukh Khan Vs Madhya Pradesh Waqf Board And Others

Madhya Pradesh High Court Jan 13, 2026 Writ Appeal No. 130 Of 2026

Dismissed

Acts

Shivam @ Satyam @ Bittu Vs State Of Madhya Pradesh

Madhya Pradesh High Court Jan 13, 2026 Criminal Appeal No. 369 Of 2026

Rajendra Kumar Vani, J Heard on admission. The appeal is admitted for hearing. Also heard on I.A. No.664/2026, which is a first application under Section 430(1) of the Bharatiya Nagarik Suraksha Sanhita, 20…

Acts

Anil Kumar Kushwah Vs Anil Kumar Gupta

Madhya Pradesh High Court Jan 13, 2026 Second Appeal No. 235 Of 2010

Allowed

Acts

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